Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 215(1)] [Section 215] [Entire Act]

State of Jharkhand - Subsection

Section 215(1)(d) in Jharkhand Municipal Act, 2011

(d)if the person, whose premises are supplied with water, fails to pay any sum payable under sub-section (2) of section 197 or sub-section