Section 44 in Reserve And Auxiliary Air Forces Act Rules, 1953
44. Change of next-of-kin.-
A member of any Air Force Reserve or the Auxiliary Air Force shall report any change which takes place in the name, address or relationship of his next-of-kin. If the person to whom a member wishes notification of any causality which may occur to him to be sent is not his next-of-kin, he should report any change in that person's name and address also.
