Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] Bengal Presidency - Subsection Section 98(b) in Calcutta Improvement Act, 1911 (b)by paying equal yearly or half-yearly instalments of principal, or of principal and interest, throughout the said period, or
