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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(f) in The Air (Prevention And Control Of Pollution) Act, 1981

(f)to inspect air pollution control areas at such intervals as it may think necessary, assess the quality of air therein and take steps for the prevention, control, or abatement of air pollution in such areas;