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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(6)(a) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(a)Where the vacancy in the office of the Director occurs and it cannot be conveniently and expeditiously filled in accordance with the provisions of sub-sections (1) to (5).