Section 160(160) in The Railway Protection Force Rules, 1987
160.1Petty breaches of discipline and petty cases of misconduct by the enrolledmembers of the Force shall, as far as possible, be inquired into and disposed of in Orderly Room by an officer authorized to award petty punishment under ScheduleI II to any such enrolled member of the Force who is for the time being subject to hisauthority. Inquiries in the Orderly Room shall be held, as far as possible, at least oncea week on a fixed day.