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Madhya Pradesh High Court

Vikram Saket vs The State Of Madhya Pradesh on 2 November, 2020

Author: Nandita Dubey

Bench: Nandita Dubey

1 WP-16392-2020 The High Court Of Madhya Pradesh WP-16392-2020 (VIKRAM SAKET Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 02-11-2020 Heard through Video Conferencing. None for the petitioner. Mr. Manu V. John, learned Panel Lawyer for the State. List after a week.

(NANDITA DUBEY) JUDGE julie Signature Not Verified SAN Digitally signed by JULIE SINGH Date: 2020.11.02 15:29:55 IST