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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(15) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(15)Financial resources - The Society /Trust managing the school shall have adequate financial resources. Audited details of previous year's income-expenditure should be attached along with the application form for recognition.