Gujarat High Court
Income Tax Officer vs Smt.Kamlaben A. Parikh on 11 June, 2001
Author: A.R.Dave
Bench: A.R.Dave
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No 137 of 2001
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INCOME TAX OFFICER
Versus
SMT.KAMLABEN A. PARIKH
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Appearance:
MR MANISH R BHATT for Petitioner
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CORAM : MR.JUSTICE A.R.DAVE
and
MR.JUSTICE D.A.MEHTA
Date of Order: 11/06/2001
ORAL ORDER
(Per : MR.JUSTICE A.R.DAVE) The appeal is admitted on the following substantial question of law :
"Whether the Appellate Tribunal is right in law and on facts in deleting the addition made u/s 69 of the Act for payment of "on money" to the builders for acquisition of bungalow?"
(A.R. Dave, J.) (D.A. Mehta, J.) (hn)