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Gujarat High Court

Income Tax Officer vs Smt.Kamlaben A. Parikh on 11 June, 2001

Author: A.R.Dave

Bench: A.R.Dave

      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



      TAX APPEAL No 137 of 2001




     --------------------------------------------------------------
     INCOME TAX OFFICER
Versus
     SMT.KAMLABEN A. PARIKH
     --------------------------------------------------------------
     Appearance:
          MR MANISH R BHATT for Petitioner


      --------------------------------------------------------------


               CORAM : MR.JUSTICE A.R.DAVE
                                  and
                       MR.JUSTICE D.A.MEHTA


               Date of Order: 11/06/2001


ORAL ORDER

(Per : MR.JUSTICE A.R.DAVE) The appeal is admitted on the following substantial question of law :

"Whether the Appellate Tribunal is right in law and on facts in deleting the addition made u/s 69 of the Act for payment of "on money" to the builders for acquisition of bungalow?"

(A.R. Dave, J.) (D.A. Mehta, J.) (hn)