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State of Uttar Pradesh - Section

Section 14 in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

14. Determination of vacancies.

- The Chief Engineer shall determine and intimate to the Commission the number of vacancies to be filled by direct recruitment during the course of the year, as also the number of vacancies to be reserved for candidates belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6.