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[Cites 0, Cited by 0] [Section 148] [Entire Act]

Union of India - Subsection

Section 148(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(4)In case it is not possible to retrieve the radioactive sources and these have to be left in the well, proper abandonment procedure shall be followed as per guidelines of the Department of Atomic Energy, Government of India.