684. Daily drill at headquarters. [§ 12, Act V, 1861].
(a)All available force at headquarters shall be drilled every morning except Thursday and on holidays. The Superintendent shall prepare a weekly programme of the drill and exercises, including games, to be performed each day, and of the instructional and other lectures to be given. Riot drill shall be practised frequently and route marches undertaken occasionally. When outdoor work is impracticable, indoor instruction in the treatment of arms and ammunition should be substituted.(b)Muster parades shall be held once a week at all district and Sub-divisional headquarters, which shall be attended by all available officers. The day and hour for these parades shall be fixed by the Superintendent at district, and by the Sub-divisional Police Officer or Circle Inspector at Sub-divisional headquarters.
