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[Cites 0, Cited by 0] [Section 35A(7)] [Section 35A] [Entire Act]

State of Kerala - Subsection

Section 35A(7)(b) in Kerala General Sales Tax Rules, 1963

(b)if the value of the goods exceeds one thousand rupees, copies of the list and notice shall be published in the office of the Inspecting Assistant Commissioner concerned also.