Section 350 in High Court of Chhattisgarh Rules, 2005

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State of Chattisgarh - Section

Section 350 in High Court of Chhattisgarh Rules, 2005

350.

A register of all such documents shall be kept under the following headings : -

(i)Description of documents ;

(ii)Date ;

(iii)By whom deposited ;

(iv)When deposited.