Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(4) in The Insurance Regulatory and Development Authority Act, 1999

(4)The objects of the Insurance Advisory committee shall be to advise the Authority on matters relating to the making of the regulations under section 26.