Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(e) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016 (e)Selection for appointment under this section shall be made in the order of rotation specified in Schedule-V.
