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[Cites 0, Cited by 5] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in The Employees' State Insurance Act, 1948

(1)Subject to the general superintendence and control of the Corporation, the Standing Com­mittee shall administer the affairs of the Corporation and may exercise any of the powers and perform any of the functions of the Corporation.