Madhya Pradesh High Court
Tejbahadur vs The State Of Madhya Pradesh on 12 January, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-4765-2017 (TEJBAHADUR Vs THE STATE OFIWADHYA PRADESH) 3 Jabalpur, Dated : 12-01-2018 At the request of learned counsel for the appellant, list the matter after two weeks.
(H.P. SINGH) JUDGE Us