- Expulsion should be used only in the case of very grave offences. The conditions which justify its use are these-(a)There is no reasonable prospect of the moral reformation of the culprit.(b)The retention of the culprit in the school will endanger its moral tone.Note. - A student expelled for misconduct cannot be admitted to another school without the express sanction of the Director, if he belonged to a High school, or the Regional Deputy Director of Education in other cases.(G. O. no. 1695-E., dated the 17th September, 1915.)
