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[Cites 0, Cited by 0] [Section 12(13)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(13)(e) in The Maharashtra Universities Act, 1994

(e)is a member, of, or be otherwise associated with, any political party or any organisation which takes part in politics, or is taking part in, or subscribing in aid of, any political movement or activity.