Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 279 in U.P. Zamindari Abolition and Land Reforms Rules, 1952 279. [ [Substituted by Notification No. 365/I-A-2-1(2)-68, dated 28.01.1969.] The lease given by the Collector under Section 284 shall be in Z.A. Form 73-C.]
