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Allahabad High Court

Dhani Ram & Others vs D.D.C. Hardoi & Others on 3 February, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24

Case :- CONSOLIDATION No. -- 6281 of 1989
Petitioner :- Dhani Ram & Others
Respondent :- D.D.C. Hardoi & Others
Petitioner Counsel :- R.N.Gupta

Respondent Counsel :- C.S.C.,P.V.Verma

Hon'ble Raiiv Sharma.J.

As prayed by the petitioner's Counsel, the case is adjourned. Let it be listed again.

Order Date :- 3.2.2010 Iakshman