Allahabad High Court
Dhani Ram & Others vs D.D.C. Hardoi & Others on 3 February, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 Case :- CONSOLIDATION No. -- 6281 of 1989 Petitioner :- Dhani Ram & Others Respondent :- D.D.C. Hardoi & Others Petitioner Counsel :- R.N.Gupta Respondent Counsel :- C.S.C.,P.V.Verma Hon'ble Raiiv Sharma.J.
As prayed by the petitioner's Counsel, the case is adjourned. Let it be listed again.
Order Date :- 3.2.2010 Iakshman