Himachal Pradesh High Court
Yog Raj vs . State & Ors. on 14 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
.
Ex. Pet. No. 128 of 2022.
14.12.2022 Present: Mr. Shubham Sood, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Addl. A.G. and Mr. Sunny Dhatwalia, Assistant A.G., for the respondents.
Issue notice to the respondents. Mr. Sunny Dhatwalia, learned Assistant Advocate General, waives service of notice on behalf of the respondents and seeks time to place on record instructions. Needful be done within two weeks.
List on 4th January, 2023 before the appropriate bench.
(Satyen Vaidya) Judge.
14th December, 2022.
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