Rajasthan High Court - Jodhpur
State Of Rajasthan vs Anadu on 16 December, 2022
Bench: Vijay Bishnoi, Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 502/2021
The State Of Rajasthan
----Appellant
Versus
Suresh
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 381/2020
State Of Rajasthan
----Appellant
Versus
Rekha Meena
----Respondent
D.B. Spl. Appl. Writ No. 66/2021
State Of Rajasthan
----Appellant
Versus
Dropadi
----Respondent
D.B. Spl. Appl. Writ No. 241/2021
State Of Rajasthan
----Appellant
Versus
Anadu
----Respondent
D.B. Spl. Appl. Writ No. 375/2021
The State Of Rajasthan
----Appellant
Versus
Deepa Bai
----Respondent
D.B. Spl. Appl. Writ No. 378/2021
State Of Rajasthan
----Appellant
Versus
Smt. Indrawati
----Respondent
D.B. Spl. Appl. Writ No. 380/2021
State Of Rajasthan
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(2 of 4) [SAW-502/2021]
----Appellant
Versus
Vimla Choudhary
----Respondent
D.B. Spl. Appl. Writ No. 445/2021
State Of Rajasthan
----Appellant
Versus
Priyanka Rao
----Respondent
D.B. Spl. Appl. Writ No. 456/2021
The State Of Rajasthan
----Appellant
Versus
Dunga Ram Gurjar
----Respondent
D.B. Spl. Appl. Writ No. 457/2021
The State Of Rajasthan
----Appellant
Versus
Ramlal Naik
----Respondent
D.B. Spl. Appl. Writ No. 500/2021
State Of Rajasthan
----Appellant
Versus
Mohammed Rizwan
----Respondent
D.B. Spl. Appl. Writ No. 8/2022
State Of Rajasthan
----Appellant
Versus
Ved Pal
----Respondent
D.B. Spl. Appl. Writ No. 20/2022
The State Of Rajasthan
----Appellant
Versus
Smt. Kamla
----Respondent
D.B. Spl. Appl. Writ No. 29/2022
(Downloaded on 17/12/2022 at 12:36:01 AM)
(3 of 4) [SAW-502/2021]
State Of Rajasthan
----Appellant
Versus
Parma Devi Bishnoi
----Respondent
D.B. Spl. Appl. Writ No. 32/2022
State Of Rajasthan
----Appellant
Versus
Seema Kumari Dhobi
----Respondent
D.B. Spl. Appl. Writ No. 46/2022
State Of Rajasthan
----Appellant
Versus
Kavita
----Respondent
D.B. Spl. Appl. Writ No. 144/2022
State Of Rajasthan
----Appellant
Versus
Bhawana Dhadich
----Respondent
D.B. Spl. Appl. Writ No. 145/2022
State Of Rajasthan
----Appellant
Versus
Kailash Kaswan
----Respondent
D.B. Spl. Appl. Writ No. 146/2022
State Of Rajasthan
----Appellant
Versus
Sangeeta Choudhary
----Respondent
For Appellant(s) : Mr.Hanuman Singh Choudhary, Adv.
Mr.Yshpal Khilery, Adv.
Mr.Mahaveer Vishnoi, Adv.
For Respondent(s) : Mr.Rajat Arora on behalf of
Mr.K.S.Rajpurohit, AAG
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(4 of 4) [SAW-502/2021]
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order 16/12/2022 List these matters on 04.01.2023, as prayed.
(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J 35-NK/-
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