Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(iv) in First Statutes of the Jai Narayan Vyas University Jodhpur

(iv)to manage and regulate the finances, accounts, investments. property, business and all other administrative affairs of the University and, for that purpose to appoint such agents as it may think fit;