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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(2)After every election, the Market Committee shall elect the Chairman at its first general meeting which shall be concerned by the Director within one month of the General election. The chairman so elected shall hold office for the full term from the date on which they enter upon their respective offices.