Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Jharkhand High Court

M/S Divine Alloys & Poer Co.Li vs State Of Jharkhand & Ors on 17 October, 2011

Author: Jaya Roy

Bench: Chief Justice, Jaya Roy

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             W.P. (T) No. 5861 of 2011
                                           ----
                 M/s Divine Alloys & Power Co. Ltd....     ...   ...Petitioner
                                           Vs.
                 State of Jharkhand & Ors... ...      ...  ...   ...Respondents
                                           -------
                 CORAM: HON'BLE THE CHIEF JUSTICE
                              HON'BLE MRS. JUSTICE JAYA ROY
                                   -----
                 For the Petitioner        : Mr. Sumeet Gadodia
                 For the Respondents : Mr. Ajit Kumar (AAG)
                                         -----
                 Order No. 02              ------  Dated 17th October, 2011

1. In the identical matter, W.P. (T) No. 5000 of 2011, interim order was passed on 22nd September, 2011. In the light of the said order, the petitioner's case also stands covered.

2. List this matter on 12th December, 2011 along with W.P(T) No. 5000 of 2011.

(Prakash Tatia, C J) (Jaya Roy, J) Birendra/ Alankar/-