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State of West Bengal - Section

Section 14 in The West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connections) Regulation 2005

14. Ownership of the assets.

- Irrespective of bearing of the costs of the extended portion of the distribution mains. electrical lines, electrical plants, etc. incurred for the purpose of giving new connections to new consumers, either in full or in part, the assets so created shall be notionally under the ownership of the distribution licensee, who shall bear all expenditures for their maintenance and replacement.