Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(2)(a) in Himachal Pradesh Nurses Registration Act, 1977

(a)[the Director of Medical Education] [Substituted for the words 'the Director of Health Services' vide Act No. 19 of 2002.], Himachal Pradesh;