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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(ix) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(ix)That I shall get the above Registration-cum-Identity Card renewed duly before it expires, after paying the renewal fee as may be prescribed.