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Supreme Court - Daily Orders

Fauzder Sheikh (Dead) Thr. Lr And Anr vs Krishi Utpadan Mandi, Samiti Azamgarh on 11 May, 2026

Author: Dipankar Datta

Bench: Dipankar Datta

                                                 1

     ITEM NO.36                         COURT NO.8                 SECTION XI

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 2303/2019

     [Arising out of impugned final judgment and order dated 10-11-2016
     in FA No. 48/1992 passed by the High Court of Judicature at
     Allahabad]

     FAUZDER SHEIKH (DEAD) THR. LR AND ANR.                          Petitioner(s)

                                               VERSUS

     KRISHI UTPADAN MANDI, SAMITI AZAMGARH & ANR.                    Respondent(s)

     IA No. 201740/2022 - APPLICATION FOR SUBSTITUTION

     WITH
     SLP(C) No. 16835/2018 (XI)
     IA No. 38036/2018 - EXEMPTION FROM FILING O.T.
     IA No. 243159/2024 - EXEMPTION FROM FILING O.T.
     IA No. 243157/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES

     Diary No(s). 41991/2022 (XI)
     IA No. 171362/2023 - CONDONATION OF DELAY IN FILING
     IA No. 171382/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS
     IA No. 171359/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 11-05-2026 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s) :Mr. Kamal Mohan Gupta, AOR For Respondent(s) :Mr. Pradeep Misra, AOR Mr. Daleep Dhyani, Adv.

Mr. Anupam Misra, Adv.

Mr. Suraj Singh, Adv.

Mr. Kamal Mohan Gupta, AOR Signature Not Verified Mr. Umang Tripathi, Adv.

Mr. Naman Poddar, Adv.

Digitally signed by

JATINDER KAUR Date: 2026.05.11 Ms. Urvi Gupta, Adv.

16:59:14 IST

Reason: Ms. Chahat Bagvi, Adv.

UPON hearing the counsel the Court made the following 2 O R D E R

1. Delay condoned.

2. Leave granted.

3. List the appeals in the month of September, 2026. (JATINDER KAUR) (SUDHIR KUMAR SHARMA) P.S. to REGISTRAR COURT MASTER (NSH)