Supreme Court - Daily Orders
Fauzder Sheikh (Dead) Thr. Lr And Anr vs Krishi Utpadan Mandi, Samiti Azamgarh on 11 May, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
1
ITEM NO.36 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2303/2019
[Arising out of impugned final judgment and order dated 10-11-2016
in FA No. 48/1992 passed by the High Court of Judicature at
Allahabad]
FAUZDER SHEIKH (DEAD) THR. LR AND ANR. Petitioner(s)
VERSUS
KRISHI UTPADAN MANDI, SAMITI AZAMGARH & ANR. Respondent(s)
IA No. 201740/2022 - APPLICATION FOR SUBSTITUTION
WITH
SLP(C) No. 16835/2018 (XI)
IA No. 38036/2018 - EXEMPTION FROM FILING O.T.
IA No. 243159/2024 - EXEMPTION FROM FILING O.T.
IA No. 243157/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
Diary No(s). 41991/2022 (XI)
IA No. 171362/2023 - CONDONATION OF DELAY IN FILING
IA No. 171382/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 171359/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 11-05-2026 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s) :Mr. Kamal Mohan Gupta, AOR For Respondent(s) :Mr. Pradeep Misra, AOR Mr. Daleep Dhyani, Adv.
Mr. Anupam Misra, Adv.
Mr. Suraj Singh, Adv.
Mr. Kamal Mohan Gupta, AOR Signature Not Verified Mr. Umang Tripathi, Adv.
Mr. Naman Poddar, Adv.
Digitally signed byJATINDER KAUR Date: 2026.05.11 Ms. Urvi Gupta, Adv.
16:59:14 ISTReason: Ms. Chahat Bagvi, Adv.
UPON hearing the counsel the Court made the following 2 O R D E R
1. Delay condoned.
2. Leave granted.
3. List the appeals in the month of September, 2026. (JATINDER KAUR) (SUDHIR KUMAR SHARMA) P.S. to REGISTRAR COURT MASTER (NSH)