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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 6 vs Monnet Ispat And Energy Ltd on 28 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.6 + 63 + 64                     COURT NO.10                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6345/2018

     (Arising out of impugned final judgment and order dated 04-09-2017
     in ITA No. 551/2017 passed by the High Court Of Delhi At New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX 6                          Petitioner(s)

                                                VERSUS

     MONNET ISPAT AND ENERGY LTD                                     Respondent(s)

     (IA No.40144/2018-CONDONATION OF DELAY IN FILING)

     WITH
     Diary No(s). 7431/2018 (XIV)
     (IA No.40754/2018-CONDONATION OF DELAY IN FILING)

     Diary No(s).5202/2018 (XIV)
     (IA No.42572/2018-CONDONATION OF DELAY IN FILING
     IA No.42573/2018-CONDONATION OF DELAY IN FILING)

     Diary No(s). 7173/2018 (XIV)
     (IA No.42331/2018-CONDONATION OF DELAY IN FILING)

     Date : 28-03-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)             Mr. Sandeep Sethi, ASG.
                                   Mr. Gurukrishna Kumar, Sr. Adv.
                                   Ms. Niranjana Singh, Adv.
                                   Mr. D.L. Chidananda, Adv.
                                   Mr. Niranjana Singh, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Delay condoned.

Digitally signed by SWETA DHYANI Date: 2018.03.28

17:38:36 IST Tag with SLP(C)...Diary No.4309/2018.

Reason:

(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER