Section 8(a) in The Aluminium (Control) Order, 1970
(a)direct any producer or manufacturer or [or dealer or importing agent] [Substituted by S.O. 565(E), dated 4th October, 1979 for the word 'dealer' (w.e.f. 4th October, 1979).] [or any person acquiring aluminium for manufacturer] [Added by S.O. 229(E), dated 27th March, 1981 (w.e.f. 27th March, 1981).] to maintain such records relating to the production or manufacture or purchase or sale or [or import or other transaction] [Substituted by S.O. 565(E), dated 4th October, 1979, for the words 'other transaction' (w.e.f. 4th October, 1979).] [or utilization] [Added by S.O. 229(E), dated 27th March, 1981 (w.e.f. 27th March, 1981).], as the case may be, of aluminium as the Controller or the officer authorised in this behalf may specify in the order ;
