Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(i) in The U.P. (Regulation Of Building Operations) Directions, 1960 (i)These directions may be called the Uttar Pradesh (Regulation of Building Operations) Directions, 1960 and they shall come into force with effect from August 1, 1960.
