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Delhi High Court - Orders

Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 23 March, 2026

                          $~61
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.REV.P. 281/2021&CRL.M.A. 14485/2021

                                    SH AMRISH TYAGI & ANR.
                                                                                                            .....Petitioner
                                                                  Through:            Mr. Shailesh Tiwari and Mr. Hem
                                                                                      Kumar, Advocates.

                                                                  versus

                                    THE STATE GOVT OF NCT DELHI
                                                                                                            .....Respondent
                                                                  Through:            Ms. Priyanka Dalal, APP.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                       ORDER
                          %                            23.03.2026
                                    List on 07.07.2026.



                                                                                                                     MANOJ JAIN, J
                                    MARCH 23, 2026/sw




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/03/2026 at 21:43:49