Delhi High Court - Orders
Sh Amrish Tyagi & Anr vs The State Govt Of Nct Delhi on 23 March, 2026
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 281/2021&CRL.M.A. 14485/2021
SH AMRISH TYAGI & ANR.
.....Petitioner
Through: Mr. Shailesh Tiwari and Mr. Hem
Kumar, Advocates.
versus
THE STATE GOVT OF NCT DELHI
.....Respondent
Through: Ms. Priyanka Dalal, APP.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 23.03.2026
List on 07.07.2026.
MANOJ JAIN, J
MARCH 23, 2026/sw
This is a digitally signed order.
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