Madhya Pradesh High Court
Malgujar & Anr vs Kamta Prasad @ Vinod Patel & Anr on 1 May, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MA No. 1098 of 2004
(MALGUJAR & ANR AND OTHERS Vs KAMTA PRASAD @ VINOD PATEL & ANR AND OTHERS)
Dated : 01-05-2023
None for the appellants.
Shri Saurabh Pathak - Advocate for respondent No.1.
Ms.Amrit Ruprah - Advocate for respondent No.2.
As prayed by learned counsel for the appellant, list the case for final hearing in the week commencing 12.06.2023.
(AMAR NATH (KESHARWANI)) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 02-May-23 3:38:02 PM