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Madhya Pradesh High Court

Malgujar & Anr vs Kamta Prasad @ Vinod Patel & Anr on 1 May, 2023

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       MA No. 1098 of 2004
                               (MALGUJAR & ANR AND OTHERS Vs KAMTA PRASAD @ VINOD PATEL & ANR AND OTHERS)

                          Dated : 01-05-2023
                                None for the appellants.

                                Shri Saurabh Pathak - Advocate for respondent No.1.

Ms.Amrit Ruprah - Advocate for respondent No.2.

As prayed by learned counsel for the appellant, list the case for final hearing in the week commencing 12.06.2023.

(AMAR NATH (KESHARWANI)) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 02-May-23 3:38:02 PM