Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Meghalaya - Subsection

Section 19(1) in The Meghalaya School Education Act, 1981

(1)For the purposes of the public examination every recognised high school shall be affiliated to one or more of the Boards or Councils conducting such examination and shall fulfill the conditions specified by the Board or Council in this behalf.