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Supreme Court - Daily Orders

Parshvanath Charitable Trust vs All India Council For Technical ... on 23 September, 2024

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.804                              COURT NO.3                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     MISCELLANEOUS APPLICATION Diary No(s). 43763/2024

     (Arising out of impugned final judgment and order dated 13-12-2012
     in C.A. No. 9048/2012 passed by the Supreme Court of India)

     PARSHVANATH CHARITABLE TRUST                                        Petitioner(s)

                                                    VERSUS

     ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)                   Respondent(s)


     Date : 23-09-2024 This petition was mentioned                   today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN


     For Petitioner(s)
                                       Mr. Amitesh Kumar, Adv.
     For Respondent(s)


                              UPON being mentioned, the Court made the following
                                                 O R D E R

As prayed, list this matter alongwith W.P.(C) No. 592 of 2024, which is slated to be listed tomorrow, i.e. 24.09.2024.

     (DEEPAK SINGH)                                                   (ANJU KAPOOR)
     ASTT. REGISTRAR-cum-PS                                           COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
Deepak Singh
Date: 2024.09.23
16:41:49 IST
Reason: