Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 23 September, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.804 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 43763/2024
(Arising out of impugned final judgment and order dated 13-12-2012
in C.A. No. 9048/2012 passed by the Supreme Court of India)
PARSHVANATH CHARITABLE TRUST Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) Respondent(s)
Date : 23-09-2024 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mr. Amitesh Kumar, Adv.
For Respondent(s)
UPON being mentioned, the Court made the following
O R D E R
As prayed, list this matter alongwith W.P.(C) No. 592 of 2024, which is slated to be listed tomorrow, i.e. 24.09.2024.
(DEEPAK SINGH) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Deepak Singh
Date: 2024.09.23
16:41:49 IST
Reason: