Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Tamilnadu - Subsection Section 57(5) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (5)The District Child Protection Unit shall follow up and have a periodic review regarding comfort and relationship between the child and foster family.
