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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(ix) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(ix)ensure the adequate number of prescribed application forms for maintenance are available in officers of common contact for citizen like Panchayats, Post office, Block Development Office, Tehsil Office, Collectorate, Police Station etc.;