Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in Orissa State Financial Corporation (Staff) Regulations, 1975

(1)An officer directly recruited to the Corporation's service shall be required to be on probation for a period which shall not be less than six months and more than one year as may be fixed at the time of appointment.