Supreme Court - Daily Orders
Yashpal Chail vs State Of Uttar Pradesh on 10 January, 2025
ITEM NO.39 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4912/2023
[Arising out of impugned final judgment and order dated 02-09-2022
in A482 No. 970/2016 passed by the High Court of Judicature at
Allahabad, Lucknow Bench]
YASHPAL CHAIL Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ANR. Respondent(s)
(IA No.14423/2023-EXEMPTION FROM FILING O.T.)
Date : 10-01-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. Shivam Batra, AOR
Mr. Sandiv Kalia, Adv.
Mr. Abhishek Bhushan, Adv.
Mr. Mohd Ibrahim, Adv.
Mrs. Arpita, Adv.
For Respondent(s) Mr. Namit Saxena, AOR
Mr. SR Singh, Sr. Adv.
Mr. Ankur Prakash, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 05.02.2025.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2025.01.10 16:34:13 IST Reason: