Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 12 in Customs (Compounding of Offences) Rules, 2005

12. If yes, adjudication details:

(a)Amount of duty confirmed:
(b)Export incentive to be recovered/denied:
(c)Fine imposed:
(d)Penalty imposed: