Section 30(1) in Bihar Animal Sciences University Act, 2016
(1)Education Extension programme shall be initiated in the University and shall be, subject to the provisions of this Act and the Statutes, made useful information based upon findings of research available to farmers and others to help and solve their problems. It shall conduct demonstrations and training programmes for the benefit of students, extension workers, farmers and entrepreneurs. Extension Education shall be co-ordinated with the other functions of the University and other appropriate agencies of the State.
