Rajasthan High Court - Jodhpur
Veerbhadra Singh Rathore vs Rajasthan Tribal Areas Development ... on 9 September, 2020
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 8237/2020
Veerbhadra Singh Rathore
----Petitioner
Versus
Rajasthan Tribal Areas Development Cooperative Federation Ltd.
----Respondent
For Petitioner(s) : Mr. Manoj Pareek
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 09/09/2020 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.
Issue notice to the respondents, returnable within a period of four weeks.
(DR.PUSHPENDRA SINGH BHATI),J 111-Zeeshan/-
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