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Rajasthan High Court - Jodhpur

Veerbhadra Singh Rathore vs Rajasthan Tribal Areas Development ... on 9 September, 2020

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil Writ Petition No. 8237/2020

                                   Veerbhadra Singh Rathore
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajasthan Tribal Areas Development Cooperative Federation Ltd.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Manoj Pareek



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 09/09/2020 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.

Issue notice to the respondents, returnable within a period of four weeks.

(DR.PUSHPENDRA SINGH BHATI),J 111-Zeeshan/-

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