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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(10)(ii) in Bihar Land Mutation Rules, 2012

(ii)Nature of land such as raiyati/Gair Mazarua Malik/Khas, Gair Mazarua Aam/Khas Mahal/Ceiling surplus/Bhoodan etc;