Supreme Court - Daily Orders
A.G. Perarivalan vs The State Of Tamil Nadu on 16 August, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.6 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (Crl.) Nos.10039-10040/2016
(Arising out of impugned final judgment and order dated 06-03-2015
in CRLOP No. 4084/2015 and CRLOP No. 5073/2015 passed by the High
Court Of Madras)
A.G. PERARIVALAN & ANR. Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU Respondent(s)
(IA No.73470/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 16-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Gopal Shakaranaryanan, Adv.
Mr. S. Prabhu Ramasubramanian, Adv.
Mr. Rajiv Rufus, Adv.
Mr. K. Paarivendhan, aDv.
Mr. Sabarish Subramaniabn, Adv.
Mr. Raja Rajan, Adv.
Mr. William Vinoth Kumar, Adv.
Mr. S. Gowthaman, AOR
For Respondent(s) Mr. Maninder Singh, adv.
Mr. P.K. Dey, Adv.
Mr. T.A. Khan, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 17th August, 2017.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.08.16 18:19:05 IST Reason: