Jharkhand High Court
Kamakhya Narayan Singh vs Ram Sahay Singh & Ors on 15 March, 2023
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No. 191 of 2013
Kamakhya Narayan Singh .... ...Appellant
Versus
Ram Sahay Singh & Ors. ..... ...Respondents
With
S.A. No. 259 of 2015
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Appellants: Mr. Anil Kumar, Advocate For the Respondents : Mr. J.S. Tripathy, Advocate 05/ Dated:-15.03.2023 Learned counsel for the appellants seeks two weeks time to file appropriate petition in view of the facts that some of the respondents have died.
Time, as prayed for, is allowed. Let these matters appear after two weeks.
(Sanjay Kumar Dwivedi, J.) Satyarthi/-