Section 3(1)(b) in The Rajasthan Housing Schemes (Land Acquisition) Act, 1960

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)in section 11, after the words, figures and brackets, "section 4, sub-section (1)", the words "and at the relevant date" had been inserted; and

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