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Union of India - Section

Section 35 in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

35. The Retirement Benefit Plan (RBP) published on August 10, 2002, in the Gazette of India, Part III, Section 4, vide No. UT/DBDM/R-47/SPD-66/ 2001-2002 dated the 25thJuly, 2002.